Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pooran Singh Mehra vs State Of U.P. & Another
2014 Latest Caselaw 6413 ALL

Citation : 2014 Latest Caselaw 6413 ALL
Judgement Date : 12 September, 2014

Allahabad High Court
Pooran Singh Mehra vs State Of U.P. & Another on 12 September, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 8564 of 2006
 

 
Applicant :- Pooran Singh Mehra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Gulab Chandra,Gulab Chandra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Case called out in the revised.

No one is present on behalf of the applicant to press this application.

Learned A.G.A. is present.

In the interest of justice, list in the next cause.

Order Date :- 12.9.2014

Monika

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter