Citation : 2014 Latest Caselaw 6406 ALL
Judgement Date : 12 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 8566 of 2006 Applicant :- Smt. Kamla Devi Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Jagdev Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Case called out in the revised.
No one is present on behalf of the applicant to press this application.
Learned A.G.A. is present.
In the interest of justice, list in the next cause.
Order Date :- 12.9.2014
Monika
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