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Ved Pal Singh vs State Of U.P. And Others
2014 Latest Caselaw 6405 ALL

Citation : 2014 Latest Caselaw 6405 ALL
Judgement Date : 12 September, 2014

Allahabad High Court
Ved Pal Singh vs State Of U.P. And Others on 12 September, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1366 of 2007
 

 
Applicant :- Ved Pal Singh
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Aditya Prasad Mishra,Ved Prakash Mishra
 
Counsel for Opposite Party :- Govt. Advocate,K K Arora
 

 
Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri  Ved Prakash Mishra, counsel for the applicant.

List in the next cause list.

Order Date :- 12.9.2014

Monika

 

 

 
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