State Of U.P. vs Farukh
2014 Latest Caselaw 6383 ALL

Citation : 2014 Latest Caselaw 6383 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

State Of U.P. vs Farukh on 11 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 14280 of 2014
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Farukh
 
Counsel for Applicant :- Akhilesh Singh (G.A.)
 
Counsel for Opposite Party :- Mohd.Akber Shah Alam
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned AGA, list after four weeks.

Order Date :- 11.9.2014

Ajay

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