Bilal Ahmad vs Mugeesh Ahmad And 4 Others
2014 Latest Caselaw 6381 ALL

Citation : 2014 Latest Caselaw 6381 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Bilal Ahmad vs Mugeesh Ahmad And 4 Others on 11 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2385 of 2014
 

 
Petitioner :- Bilal Ahmad
 
Respondent :- Mugeesh Ahmad And 4 Others
 
Counsel for Petitioner :- Praveen Kumar,Pradeep Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to respondents no.1,2 and 3 returnable at an early date.

Learned counsel for the petitioner submits that he will take steps for service of notice upon the respondents within a period of three days.

List after service of notice.

Order Date :- 11.9.2014

SKM

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