Pawan vs State Of U.P.
2014 Latest Caselaw 6380 ALL

Citation : 2014 Latest Caselaw 6380 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Pawan vs State Of U.P. on 11 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23255 of 2014
 

 
Applicant :- Pawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.S. Rajpoot
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Supplementary affidavit filed by learned counsel for the applicant which is taken on record.

List and connect with Cri. Misc. Bail Application No.23429 of 2014.

Order Date :- 11.9.2014

Ajay

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