Dhiraj Kumar Gupta vs Banaras Hindu University ...
2014 Latest Caselaw 6375 ALL

Citation : 2014 Latest Caselaw 6375 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Dhiraj Kumar Gupta vs Banaras Hindu University ... on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 43928 of 2014
 

 
Petitioner :- Dhiraj Kumar Gupta
 
Respondent :- Banaras Hindu University Varanasi & 4 Others
 
Counsel for Petitioner :- Lavlesh Shukla
 
Counsel for Respondent :- Ajit Kumar Singh,S.C.,Sunil Tripathi
 

 
Hon'ble Manoj Misra,J.

A request has been made on behalf of the respondent for taking up the matter next week to enable him to file counter affidavit.

In view of above, list this case in the next cause list.

Order Date :- 11.9.2014

SKS

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