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Bhanu Pratap Singh And 7 Others vs Saroja Devi And 33 Others
2014 Latest Caselaw 6367 ALL

Citation : 2014 Latest Caselaw 6367 ALL
Judgement Date : 11 September, 2014

Allahabad High Court
Bhanu Pratap Singh And 7 Others vs Saroja Devi And 33 Others on 11 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 48968 of 2014
 

 
Petitioner :- Bhanu Pratap Singh And 7 Others
 
Respondent :- Saroja Devi And 33 Others
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- Mayank Singh,S.S. Chauhan,S.S. Mishra
 

 
Hon'ble Abhinava Upadhya,J.

On request being made on behalf of Sri S.S.Chauhan, learned counsel appearing for the respondents, put up on Monday, i.e., 15.9.2014 as fresh.

Order Date :- 11.9.2014

SKM

 

 

 
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