Vazir Ahmad vs State Of U.P. & 3 Others
2014 Latest Caselaw 6357 ALL

Citation : 2014 Latest Caselaw 6357 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Vazir Ahmad vs State Of U.P. & 3 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 68722 of 2013
 

 
Petitioner :- Vazir Ahmad
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Gautam
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,Subhash Chandra Saroj
 

 
Hon'ble Manoj Misra,J.

Supplementary counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is allowed a week's time to file rejoinder affidavit.

List after a week.

Order Date :- 11.9.2014

SKS

Download the LatestLaws.com Mobile App