Citation : 2014 Latest Caselaw 6355 ALL
Judgement Date : 11 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 68723 of 2013 Petitioner :- Mukesh Kumar Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Ashutosh Kumar Gautam,R.K. Patel Counsel for Respondent :- C.S.C.,Gautam Baghel,S.C. Saroj Hon'ble Manoj Misra,J.
Supplementary counter affidavit filed today is taken on record.
Learned counsel for the petitioner prays for and is allowed a week's time to file rejoinder affidavit.
List after a week.
Order Date :- 11.9.2014
SKS
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