Sadhna Dube vs Vice-Chancellor Veer Bahadur ...
2014 Latest Caselaw 6353 ALL

Citation : 2014 Latest Caselaw 6353 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Sadhna Dube vs Vice-Chancellor Veer Bahadur ... on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 35564 of 2014
 

 
Petitioner :- Sadhna Dube
 
Respondent :- Vice-Chancellor Veer Bahadur Singh Poorvanchal & 3 Others
 
Counsel for Petitioner :- K.P. Shukla,Devendra Kumar Tiwari
 
Counsel for Respondent :- Gautam Baghel,Ajeet Kumar,S.C.
 

 
Hon'ble Manoj Misra,J.

Learned counsel for the University prays for and is allowed two weeks' further time to file counter affidavit.

List after two weeks. In the meantime, office will also furnish the report with regard to service of notice on respondent no. 4.

Order Date :- 11.9.2014

SKS

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