Citation : 2014 Latest Caselaw 6351 ALL
Judgement Date : 11 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24765 of 2014 Applicant :- Mohammad Alam Sheikh Opposite Party :- State Of U.P. Counsel for Applicant :- Anjani Kumar Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
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Order Date :- 11.9.2014
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