Aanand vs State Of U.P.
2014 Latest Caselaw 6345 ALL

Citation : 2014 Latest Caselaw 6345 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Aanand vs State Of U.P. on 11 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5643 of 2011
 

 
Appellant :- Aanand
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Sharma,Atul Sharma,Lav Srivastav,R.N. Sharma,S.K.Upadhyay,Tufail Hasan
 
Counsel for Respondent :- Govt. Advocate,Vinay Kr.Tripathi
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list. Learned counsel for the appellant prays for and allowed time to file rejoinder affidavit to the counter affidavit filed by the State, on that date.

Order Date :- 11.9.2014

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