C/M A.K. Rahmaniya Inter College vs State Of U.P. And 4 Others
2014 Latest Caselaw 6343 ALL

Citation : 2014 Latest Caselaw 6343 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M A.K. Rahmaniya Inter College vs State Of U.P. And 4 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31340 of 2014
 

 
Petitioner :- C/M A.K. Rahmaniya Inter College
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- N.L. Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.,Yogish Kumar Saxena
 

 
Hon'ble Manoj Misra,J.

Rejoinder affidavit filed today is taken on record.

It is stated that Sri N.L. Pandey is arguing in other court.

List this case in the next cause list.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 11.9.2014

SKS

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