C/M K.S. Higher Secondary School ... vs State Of U.P. & 4 Others
2014 Latest Caselaw 6337 ALL

Citation : 2014 Latest Caselaw 6337 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M K.S. Higher Secondary School ... vs State Of U.P. & 4 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42307 of 2014
 

 
Petitioner :- C/M K.S. Higher Secondary School Thru' Manager & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Y.K. Saxena
 

 
Hon'ble Manoj Misra,J.

Amendment application filed today is taken on record.

On the request of Sri Y.K. Saxena, learned counsel for the respondent, put up this case tomorrow.

Order Date :- 11.9.2014

SKS

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