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Smt. Shanti Devi vs Smt. Sumitra Devi And Another
2014 Latest Caselaw 6336 ALL

Citation : 2014 Latest Caselaw 6336 ALL
Judgement Date : 11 September, 2014

Allahabad High Court
Smt. Shanti Devi vs Smt. Sumitra Devi And Another on 11 September, 2014
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48899 of 2011
 

 
Petitioner :- Smt. Shanti Devi
 
Respondent :- Smt. Sumitra Devi And Another
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Manish Kumar Nigam
 
Connected with:
 
Case :- WRIT - A No. - 70290 of 2009
 

 
Petitioner :- Smt. Shanti Devi
 
Respondent :- Smt. Sumitra Devi
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Manish Kumar Nigam
 
And
 
Case :- WRIT - A No. - 49811 of 2009
 

 
Petitioner :- Smt. Shanti Devi & Others
 
Respondent :- Smt. Sumitra Devi
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Manish Kumar Nigam,Sharad Kumar Pandey
 

 
Hon'ble Pankaj Mithal,J.

First petition along with other two connected petitions was taken up on 8.9.2014. The petitions were ordered to be put up today to enable Sri Ashish Kumar Singh to complete instructions.

Sri Ashish Kumar Singh states that he has no instructions in the matters and the petitions may be dismissed.

In view of above, the petitions are dismissed for want of prosecution.

Order Date :- 11.9.2014

Brijesh

 

 

 
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