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C/M Sadhan Sahkari Samiti Limited ... vs State Of U.P. & Others
2014 Latest Caselaw 6328 ALL

Citation : 2014 Latest Caselaw 6328 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M Sadhan Sahkari Samiti Limited ... vs State Of U.P. & Others on 11 September, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 70234 of 2011
 

 
Petitioner :- C/M Sadhan Sahkari Samiti Limited & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vijay Bahadur Maurya
 
Counsel for Respondent :- C.S.C.,Sujeet Kumar Rai
 

 
Hon'ble Surya Prakash Kesarwani,J.

This writ petition is listed for disposal under the heading "Group of Cases Likely to be Infructuous".

List has been revised. No one appeared on behalf of the petitioner(s) to press the writ petition.

The writ petition is dismissed as infructuous.

It shall be open to the petitioner(s) to move a Recall Application within thirty days, if according to him, the writ petition still survives.

Order Date :- 11.9.2014

Mukesh

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C/M Sadhan Sahkari Samiti Limited ... vs State Of U.P. & Others
2014 Latest Caselaw 6328 ALL

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C/M Sadhan Sahkari Samiti Limited ... vs State Of U.P. & Others2014 Latest Caselaw 6328 ALL

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C/M Sadhan Sahkari Samiti Limited ... vs State Of U.P. & Others
2014 Latest Caselaw 6328 ALL