Uma Kant Dixit vs Union Of India And 5 Ors
2014 Latest Caselaw 6327 ALL

Citation : 2014 Latest Caselaw 6327 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Uma Kant Dixit vs Union Of India And 5 Ors on 11 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48734 of 2014
 

 
Petitioner :- Uma Kant Dixit
 
Respondent :- Union Of India And 5 Ors
 
Counsel for Petitioner :- Gyan Prakash Mishra
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Gyan Prakash, learned Asstt. Solicitor General of India assisted by Sri Ravi Prakash Srivastava is present for the respondents.

He may file counter affidavit on or before the next date fixed.

List this matter after six weeks.

Order Date :- 11.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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