Rajendra vs State Of U.P.
2014 Latest Caselaw 6326 ALL

Citation : 2014 Latest Caselaw 6326 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Rajendra vs State Of U.P. on 11 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24801 of 2014
 

 
Applicant :- Rajendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,R C Maurya
 

 
Hon'ble Ramesh Sinha,J.

Sri R C Maurya, Advocate filed parcha on behalf of the complainant which is taken on record.

List after two weeks.

Order Date :- 11.9.2014

Ajay

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