C/M Pt. Ram Swaroop Durga ... vs State Of U.P. & 4 Others
2014 Latest Caselaw 6325 ALL

Citation : 2014 Latest Caselaw 6325 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M Pt. Ram Swaroop Durga ... vs State Of U.P. & 4 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 361 of 2014
 

 
Petitioner :- C/M Pt. Ram Swaroop Durga Vidyalaya Thru' Manager & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Ashish Kr. Ojha
 

 
Hon'ble Manoj Misra,J.

List after two weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 11.9.2014

SKS

Download the LatestLaws.com Mobile App