C/M Ganjdundwara P.G. College And ... vs State Of U.P. And Others
2014 Latest Caselaw 6323 ALL

Citation : 2014 Latest Caselaw 6323 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M Ganjdundwara P.G. College And ... vs State Of U.P. And Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 68213 of 2011
 

 
Petitioner :- C/M Ganjdundwara P.G. College And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vikas Budhwar,Chandan Kumar
 
Counsel for Respondent :- C.S.C.,Shailendra
 

 
Hon'ble Manoj Misra,J.

List after two weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 11.9.2014

SKS

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