Mahesh Chandra vs Yaseen And 29 Others
2014 Latest Caselaw 6321 ALL

Citation : 2014 Latest Caselaw 6321 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Mahesh Chandra vs Yaseen And 29 Others on 11 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 48965 of 2014
 

 
Petitioner :- Mahesh Chandra
 
Respondent :- Yaseen And 29 Others
 
Counsel for Petitioner :- Saurabh Sachan,A.K. Sachan
 
Counsel for Respondent :- Saurabh Basu
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by Sri Saurabh Basu, learned counsel appearing for the caveator-respondent, put up this matter tomorrow as fresh.

Order Date :- 11.9.2014

SKM

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