Awadhesh Kumar Pandey vs State Of U.P.& 3 Ors.
2014 Latest Caselaw 6300 ALL

Citation : 2014 Latest Caselaw 6300 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Awadhesh Kumar Pandey vs State Of U.P.& 3 Ors. on 10 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Correction Application No. 300174 of 2014
 
In
 

 
Case :- WRIT - A No. - 58154 of 2013
 

 
Petitioner :- Awadhesh Kumar Pandey
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- R.M.Vishwakarma,Ashok Khare
 
Counsel for Respondent :- C.S.C.,J.N.Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The correction application is allowed.

In the order dated 6.9.2014 of this Court, in second line of paragraph no. 9 the word "not" is deleted.

Order Date :- 10.9.2014

SKS

Download the LatestLaws.com Mobile App