Citation : 2014 Latest Caselaw 6294 ALL
Judgement Date : 10 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24660 of 2014 Applicant :- Rana Pratap Singh Opposite Party :- State Of U.P. Counsel for Applicant :- R.K. Paramhans Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed by Sri R.K. Paramhans Singh, learned counsel for the applicant, list after four weeks.
Order Date :- 10.9.2014
Ajay
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