Ranjit Bahadur Singh vs State Of U.P. And 3 Ors
2014 Latest Caselaw 6292 ALL

Citation : 2014 Latest Caselaw 6292 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Ranjit Bahadur Singh vs State Of U.P. And 3 Ors on 10 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 47987 of 2014
 

 
Petitioner :- Ranjit Bahadur Singh
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Sanjay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up on 17.9.2014. By that time, learned counsel for the petitioner shall file supplementary affidavit.

Order Date :- 10.9.2014

SKS

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