Avinash Kumar And 5 Ors vs State Of U.P. And 3 Ors
2014 Latest Caselaw 6274 ALL

Citation : 2014 Latest Caselaw 6274 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Avinash Kumar And 5 Ors vs State Of U.P. And 3 Ors on 10 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48623 of 2014
 

 
Petitioner :- Avinash Kumar And 5 Ors
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Ashok Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter on 18th September, 2014.

Order Date :- 10.9.2014

M.A.A.

(Dinesh Maheshwari,J.) (S.K. Singh,J.)

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