Anand Lata Sharma And 2 Ors vs State Of U.P. And Another
2014 Latest Caselaw 6251 ALL

Citation : 2014 Latest Caselaw 6251 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Anand Lata Sharma And 2 Ors vs State Of U.P. And Another on 9 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48266 of 2014
 

 
Petitioner :- Anand Lata Sharma And 2 Ors
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Pradeep Saxena,Sanjeev Kumar Gupta I
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

This petition is delayed by one year 258 days.

Respondents are allowed time to file objection in respect to delay and also in respect to merit in the writ petition.

List this matter after six weeks.

Order Date :- 9.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App