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Sandeep Kumar vs State Of U.P. And 2 Ors
2014 Latest Caselaw 6248 ALL

Citation : 2014 Latest Caselaw 6248 ALL
Judgement Date : 9 September, 2014

Allahabad High Court
Sandeep Kumar vs State Of U.P. And 2 Ors on 9 September, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48198 of 2014
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Dushyant Kumar
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 9.9.2014

M.A.A.

(Dinesh Maheshwari, J.)  ( S.K. Singh, J.) 

 

 

 
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