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Ajai Kumar Gupta vs State Of U.P. And Another
2014 Latest Caselaw 6238 ALL

Citation : 2014 Latest Caselaw 6238 ALL
Judgement Date : 9 September, 2014

Allahabad High Court
Ajai Kumar Gupta vs State Of U.P. And Another on 9 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 14364 of 2014
 

 
Applicant :- Ajai Kumar Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Adil Jamal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

List after two weeks

Order Date :- 9.9.2014

Ajay

 

 

 
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