Dr. Satya Prakash Rai vs State Of U.P. & Another
2014 Latest Caselaw 6229 ALL

Citation : 2014 Latest Caselaw 6229 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Dr. Satya Prakash Rai vs State Of U.P. & Another on 9 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 44956 of 2014
 

 
Petitioner :- Dr. Satya Prakash Rai
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Ashutosh Tiwari,S. Niranjan
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned counsel for the petitioner submits that after the order passed by this court the competent authority has passed order, in fact on Sunday, to the effect that now petitioner is even no more lecturer in the college. That order is to be challenged by the the petitioner by filing fresh petitioner.

As prayed, put up this matter after three weeks.

Order Date :- 9.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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