Saeed vs State Of U.P.
2014 Latest Caselaw 6228 ALL

Citation : 2014 Latest Caselaw 6228 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Saeed vs State Of U.P. on 9 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Civil Misc. Correction Application No. 298417 of 2014
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26138 of 2014
 

 
Applicant :- Saeed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Rajeev Kumar Srivastava, learned counsel for the applicant and Sri Nikhil Chaturvedi, learned AGA for the State.

The correction application is allowed.

In the second line of paragraph no. 4 of the order dated 19.8.2014, in place of figure '5' the correct section "5-A" may be read.

Order Date :- 9.9.2014

SKS

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