Parvat Singh vs State Of U.P.
2014 Latest Caselaw 6226 ALL

Citation : 2014 Latest Caselaw 6226 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Parvat Singh vs State Of U.P. on 9 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Crl. Misc. Correction Application No. 298699 of 2014
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27472 of 2014
 

 
Applicant :- Parvat Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Virendra Singh, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

The prayer made in the correction application is defective one. It is accordingly rejected with liberty to file fresh application.

Order Date :- 9.9.2014

SKS

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