M/S Ashirwad Syco Parts Pvt Ltd vs Commissioner, Trade Tax, ...
2014 Latest Caselaw 6180 ALL

Citation : 2014 Latest Caselaw 6180 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

M/S Ashirwad Syco Parts Pvt Ltd vs Commissioner, Trade Tax, ... on 8 September, 2014

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SALES/TRADE TAX REVISION No. - 920 of 2005
 

 
Applicant :- M/S Ashirwad Syco Parts Pvt Ltd
 
Opposite Party :- Commissioner, Trade Tax, U.P.,Lucknow
 
Counsel for Applicant :- N.C. Gupta
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the revisionist.

Order Date :- 8.9.2014

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