Gaurav Kumar & Anr. vs State Of U.P. Thru Secy. Technical ...
2014 Latest Caselaw 6177 ALL

Citation : 2014 Latest Caselaw 6177 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Gaurav Kumar & Anr. vs State Of U.P. Thru Secy. Technical ... on 8 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1438 of 2005
 

 
Petitioner :- Gaurav Kumar & Anr.
 
Respondent :- State Of U.P. Thru Secy. Technical Education & 2 Ors.
 
Counsel for Petitioner :- Ramakant Jaiswal,Neerav Chitravanshi
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Lalit Shukla,S.P. Tiwari
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 8.9.2014

RPD

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