Citation : 2014 Latest Caselaw 6167 ALL
Judgement Date : 8 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21225 of 2014 Applicant :- Sanjay Opposite Party :- State Of U.P. Counsel for Applicant :- S.K. Pandey - Ii,Rahul Kumar Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Counter affidavit filed by learned AGA which is taken on record.
As prayed by learned counsel for the applicant, list after two weeks.
Order Date :- 8.9.2014
Ajay
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