Munna vs State Of U.P.
2014 Latest Caselaw 6163 ALL

Citation : 2014 Latest Caselaw 6163 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Munna vs State Of U.P. on 8 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24080 of 2014
 

 
Applicant :- Munna
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hariom Siingh,V.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Nitin Srivastava, learned AGA prays for and is granted three weeks' further time to file counter affidavit in compliance of the order dated 04.08.2014.

List after three weeks.

Order Date :- 8.9.2014

Ajay

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