Smt.Sarita Devi Aged About 32 ... vs State Of U.P.Through Secreatary ...
2014 Latest Caselaw 6149 ALL

Citation : 2014 Latest Caselaw 6149 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Smt.Sarita Devi Aged About 32 ... vs State Of U.P.Through Secreatary ... on 8 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 9122 of 2008
 

 
Petitioner :- Smt.Sarita Devi Aged About 32 Years
 
Respondent :- State Of U.P.Through Secretary Home Govt Of U.P.Civil
 
Counsel for Petitioner :- B K Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out.

None present for the petitioners to press this writ petition.

The writ petition is quite old and pertains to year 2008.

Learned Standing Counsel submits that in view of the averment made in para 3(i) & (ii) of the counter affidavit, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 8.9.2014

Muk

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