Kallu Rawat @ Satya Prakash vs State Of U.P.
2014 Latest Caselaw 6132 ALL

Citation : 2014 Latest Caselaw 6132 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Kallu Rawat @ Satya Prakash vs State Of U.P. on 8 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22765 of 2014
 

 
Applicant :- Kallu Rawat @ Satya Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.B. Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

List in the next cause list to enable the learned counsel for the applicant to file supplementary affidavit.

Order Date :- 8.9.2014

Ajay

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