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Smt. Lata Singh W/O Om Prakash ... vs Sanjay Gandhi Post Graduate Inst. ...
2014 Latest Caselaw 6128 ALL

Citation : 2014 Latest Caselaw 6128 ALL
Judgement Date : 8 September, 2014

Allahabad High Court
Smt. Lata Singh W/O Om Prakash ... vs Sanjay Gandhi Post Graduate Inst. ... on 8 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 8939 of 2008
 

 
Petitioner :- Smt. Lata Singh W/O Om Prakash Singh
 
Respondent :- Sanjay Gandhi Post Graduate Inst. Of Medical Sciences
 
Counsel for Petitioner :- Narendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,J.N. Mathur
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out.

None responds for the petitioner to press this writ petition.

The writ petition is quite old and pertains to year 2008.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.9.2014

Muk

 

 

 
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