Citation : 2014 Latest Caselaw 6127 ALL
Judgement Date : 8 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 2325 of 2008 Petitioner :- All India Research Organization Of Electro Homoeopathy & Par Respondent :- State Of U.P. Thru Prin. Secy. Medical & 2 Ors. Counsel for Petitioner :- D.P. Singh,Anita Singh Nagore Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 8.9.2014
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