M/S Anuradha Masala Udyog (P) Ltd. ... vs Commissioner Trade Tax, U.P.
2014 Latest Caselaw 6124 ALL

Citation : 2014 Latest Caselaw 6124 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

M/S Anuradha Masala Udyog (P) Ltd. ... vs Commissioner Trade Tax, U.P. on 8 September, 2014

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SALES/TRADE TAX REVISION No. - 419 of 2005
 

 
Applicant :- M/S Anuradha Masala Udyog (P) Ltd. Thru' M.D.
 
Opposite Party :- Commissioner Trade Tax, U.P.
 
Counsel for Applicant :- S.D. Singh
 
Counsel for Opposite Party :- S.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

No one appears on behalf of the revisionist to press the present revision.

Accordingly, the revision is dismissed for want of prosecution.

Order Date :- 8.9.2014

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