Rama Shankar S/O Shri Ram Shivjor vs State Of U.P.Through Prin ...
2014 Latest Caselaw 6123 ALL

Citation : 2014 Latest Caselaw 6123 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Rama Shankar S/O Shri Ram Shivjor vs State Of U.P.Through Prin ... on 8 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 9107 of 2008
 

 
Petitioner :- Rama Shankar S/O Shri Ram Shivjor
 
Respondent :- State Of U.P.Through Prin Secy.Panchyat Raj Dept.
 
Counsel for Petitioner :- Uttam Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Rajendra Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out.

None responds for the petitioner to press this writ petition.

The writ petition is quite old and pertains to year 2008.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.9.2014

Muk

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