Naseem @ Gajala & Another vs State Of U.P.
2014 Latest Caselaw 6117 ALL

Citation : 2014 Latest Caselaw 6117 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Naseem @ Gajala & Another vs State Of U.P. on 8 September, 2014

Bench: Amar Saran, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5060 of 2013
 

 
Appellant :- Naseem @ Gajala & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Anant Kumar,J.

Counter affidavit filed by the learned AGA is taken on record.

Learned counsel for the appellants prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 8.9.2014

SKS

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