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Aman Hussain @ Sunny vs State Of U.P.
2014 Latest Caselaw 6088 ALL

Citation : 2014 Latest Caselaw 6088 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
Aman Hussain @ Sunny vs State Of U.P. on 6 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26096 of 2014
 

 
Applicant :- Aman Hussain @ Sunny
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit Goyal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 295585 of 2014.

Heard Sri Sumit Goyal, learned counsel for the applicant and Sri S.D. Yadav, learned AGA.

The correction application is allowed and the order dated 19.8.2014 is corrected as follows :

"In the second line of fifth paragraph of the order dated 19.08.2014,  after Section 414,  Section "420" be  added. .

The correction application is disposed of.

Order Date :- 6.9.2014

Ajay

 

 

 
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