Smt. Kusum vs State Of U.P. And 5 Ors
2014 Latest Caselaw 6073 ALL

Citation : 2014 Latest Caselaw 6073 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Smt. Kusum vs State Of U.P. And 5 Ors on 6 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Correction Application No. 288432 of 2014
 
In
 

 
Case :- WRIT - A No. - 46032 of 2014
 

 
Petitioner :- Smt. Kusum
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Abhishek Kumar Saroj,Punit Kesarwani
 
Counsel for Respondent :- C.S.C.,B.P. Singh,R.A. Akhtar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The correction application is allowed in terms of the prayer made therein.

In second last paragraph of the order dated 29.8.2014, in place of figure "2013" the figure "2011" be read.

Necessary correction has been made in original. Office to correct the same in certified copy, if already issued.

Order Date :- 6.9.2014

SKS

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