M/S U.P. Transport Agency Jamo ... vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 6063 ALL

Citation : 2014 Latest Caselaw 6063 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

M/S U.P. Transport Agency Jamo ... vs State Of U.P. Through Secretary ... on 6 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

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Court No. - 24
 

 
Case :- MISC. BENCH No. - 10637 of 2008
 

 
Petitioner :- M/S U.P. Transport Agency Jamo Sultanpur Thru Prop. & Anr.
 
Respondent :- State Of U.P. Through Secretary Food & Cv.Supplies & Others
 
Counsel for Petitioner :- Rana Mritunjay Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

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