Mohit Bharadwaj vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 6057 ALL

Citation : 2014 Latest Caselaw 6057 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Mohit Bharadwaj vs State Of U.P. Thru Secy. And Others on 6 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 67124 of 2012
 

 
Petitioner :- Mohit Bharadwaj
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Anil Sharma
 
Counsel for Respondent :- C.S.C.,Prem Prakash Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent states that his counter affidavit is under preparation.

As prayed, a week's time is allowed to file counter affidavit.

List in the next cause list.

Order Date :- 6.9.2014

SKS

Download the LatestLaws.com Mobile App