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C/M Vidyarthi Degree College ... vs Chancellor, Deen Dayal Upadhyaya ...
2014 Latest Caselaw 6056 ALL

Citation : 2014 Latest Caselaw 6056 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
C/M Vidyarthi Degree College ... vs Chancellor, Deen Dayal Upadhyaya ... on 6 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 9580 of 2008
 

 
Petitioner :- C/M Vidyarthi Degree College Jagdishpur Bardiha
 
Respondent :- Chancellor, Deen Dayal Upadhyaya Gorakhpur University
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C.,D.K. Arora,Dr Ravi Kumar Misra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Learned counsel for the petitioner submits that by efflux of time the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

 

 

 
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