Naseem Farooq vs State Of U.P.
2014 Latest Caselaw 6038 ALL

Citation : 2014 Latest Caselaw 6038 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Naseem Farooq vs State Of U.P. on 6 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2732 of 2013
 

 
Appellant :- Naseem Farooq
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dr. C.P. Upadhyay,Prashant Vyas
 
Counsel for Respondent :- Govt. Advocate,Sunil Vashisth
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list.

Order Date :- 6.9.2014

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