Ajit Pratap Singh And Another vs State Of U.P. And Another
2014 Latest Caselaw 6025 ALL

Citation : 2014 Latest Caselaw 6025 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Ajit Pratap Singh And Another vs State Of U.P. And Another on 5 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47692 of 2014
 

 
Petitioner :- Ajit Pratap Singh And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As requested, put up this matter on 9th September, 2014, as fresh.

Order Date :- 5.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh,J.)

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